P. B. BAJANTHRI,. RAMESH CHAND MALVIYA

668 recorded High Court judgment(s) · 2023–2025

Courts

Disposal nature

Recent judgments

• Rahul Kumar v. The State of Bihar — Patna High Court (2025-04-11)
• The State of Bihar through the Principal Secretary, v. Md. Mustaque Ansari — Patna High Court (2025-01-17)
• Sri Ram Yadav v. The State of Bihar — Patna High Court (2025-01-17)
• Ram Awtar Raut v. The State of Bihar through Sri Rajiv Gauba — Patna High Court (2025-01-17)
• Juhi Kumari v. The State of Bihar — Patna High Court (2024-12-18)
• Ritu Priya v. Abhishek Kumar Singh — Patna High Court (2024-12-18)
• The Chief Secretary and Ors v. Shri Heramb Nath Deva and Ors — Patna High Court (2024-12-18)
• Subhash Yadav, v. Dewanti Devi, — Patna High Court (2024-12-18)
• Devendra Prsad Singh v. The State of Bihar — Patna High Court (2024-12-18)
• The Union of India v. Dinesh Kumar — Patna High Court (2024-12-18)