P. B. BAJANTHRI,. RAJIV ROY

524 recorded High Court judgment(s) · 2022–2025

Courts

Disposal nature

Recent judgments

• Pampal Kumar Singh v. The State of Bihar through the Principal Secretary, — Patna High Court (2025-08-22)
• THE UNION OF INDIA v. Akhilesh Kumar — Patna High Court (2025-08-22)
• Arun Singh v. The State of Bihar — Patna High Court (2025-08-22)
• The State of Bihar v. The Tilka Manjhi Bhagalpur University — Patna High Court (2025-08-22)
• The State of Bihar v. The Tilka Manjhi Bhagalpur University, — Patna High Court (2025-08-22)
• Salim Ahmad v. Anupam Sharma, the General Manager, — Patna High Court (2025-08-22)
• The Assistant General Manager, State Bank of India v. Akhileshwari Devi — Patna High Court (2025-08-22)
• The Union of India v. Purendra Chauhan — Patna High Court (2025-08-22)
• Jagannath Jha v. The State of Bihar — Patna High Court (2025-08-22)
• Ram Balak Sah v. The State of Bihar — Patna High Court (2025-08-22)