P.B. BAJANTHRI,. RAJAN GUPTA

26 recorded High Court judgment(s) · 2014–2015

Courts

Disposal nature

Recent judgments

• JAGJIT SINGH GILL & ANR v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2015-10-12)
• UNION OF INDIA & ORS v. ANKIT SUD & ORS — Punjab & Haryana High Court (2015-01-27)
• BALWINDER SINGH & ORS v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2014-09-15)
• MOONLIGHT NGO v. CHANDIGARH ADMINISTRATION & ORS — Punjab & Haryana High Court (2014-06-13)
• METROPOLITICAL SOCIAL ART & CULTURE SOCIETY AN NGO v. CHANDIGARH ADMINISTRATION & ORS — Punjab & Haryana High Court (2014-06-13)
• GURU JAMBHESHWAR UNIVERSITY OF SCIENCE & TECHNOLOGY HISAR AND ANR v. NEELAM RANI & ORS — Punjab & Haryana High Court (2014-06-13)
• DAVINDER KUMAR v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2014-06-12)
• M/S OM CARRIER & ORS v. UNION OF INDIA & ORS — Punjab & Haryana High Court (2014-06-12)
• PARVESH KUMAR v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2014-06-12)
• SONIYA v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2014-06-11)