P. B. BAJANTHRI,. PURNENDU SINGH

237 recorded High Court judgment(s) · 2022–2025

Courts

Disposal nature

Recent judgments

• Sunita Kumari v. The State of Bihar — Patna High Court (2025-02-14)
• Ajay Kumar v. The Union of India through Mr. Sujit Kumar Chowdhury, the Chief Postmaster General — Patna High Court (2025-02-14)
• The State of Bihar v. Braj Bhushan Sharma — Patna High Court (2025-02-14)
• Irfan Ahmed Khan, v. The Bihar State Food and Civil Supplies Corporation, — Patna High Court (2025-02-14)
• Braj Bhushan Sharma v. The State of Bihar — Patna High Court (2025-02-14)
• Md. Moin v. The State of Bihar — Patna High Court (2024-04-10)
• The State of Bihar through the Secretary, Govt. of Bihar v. Krishna Kumar Singh — Patna High Court (2024-04-10)
• Bablu Kumar Bhagat v. The State of Bihar — Patna High Court (2024-01-05)
• Sudha Devi v. The Principal Secretary, Health and Family Welfare Department, — Patna High Court (2024-01-05)
• Satyajeet Roy @ Satyajit Ray v. The State of Bihar — Patna High Court (2023-12-15)