LexP.B.BAJANTHRI,P.G.M.PATIL
146 recorded High Court judgment(s) · 2019–2019
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 146 |
Disposal nature
| DISMISSED | 54 |
| Partly Allowed | 35 |
| DISPOSED | 28 |
| ALLOWED | 12 |
| ALLOWED AND REMANDED | 8 |
| DROPPED | 7 |
| REJECTED | 1 |
| Dismissed for Non-Prosecution | 1 |
Recent judgments
- THE DIVISIONAL CONTROLLER v. HIRAKANBAL @ KIRAKAH AND ORS — Karnataka High Court (2019-08-20)
- VALABALLARY CHANNABASAVESWAR v. THE STATE OF KARNATAKA AND ORS — Karnataka High Court (2019-06-17)
- SRI HAMPANA GOUDA BADARALI AND ORS v. THE STATE OF KARNATAKA — Karnataka High Court (2019-06-17)
- YELLAPPA v. THE STATE AND ORS — Karnataka High Court (2019-05-15)
- SMT.VIJAYALAXMI W/O LATE. CHANNABASAPPA v. THE SPECIAL LAND ACQUISITION OFFICER — Karnataka High Court (2019-04-27)
- BAYAMMA W/O SHARNAPPA SANDE AND ORS v. MR. PRAKASH SATUBHAU THORAT AND ANR — Karnataka High Court (2019-04-27)
- THE STATE OF KARNATAKA v. CHANDRAWWA W/O AMMANNAAND ORS — Karnataka High Court (2019-04-26)
- BASAVARAJ S/O MALLAYYA HUDED v. THE STATE OF KARNATAKA — Karnataka High Court (2019-04-26)
- RAVUTRAY S/O MALLAPPA JEVUR AND ANR v. SHRI SANGEETH KUMAR A. AND ANR — Karnataka High Court (2019-04-26)
- SHIVAJI S/O PREMANATH SHINDE AND ORS v. SANJAYA MASHETTY AND ANR — Karnataka High Court (2019-04-26)