P.B.BAJANTHRI,L.NARAYANA SWAMY

270 recorded High Court judgment(s) · 2014–2019

Courts

Karnataka High Court

270

DROPPED	90
Partly Allowed	58
DISMISSED	56
DISPOSED	30
ALLOWED AND REMANDED	10
REJECTED	10
Dismissed for Non-Prosecution	8
IA/Memo/VK/OP in disposal	3

K. V. SUBRAMANYA v. THE CHIEF TRAFFIC MANAGER — Karnataka High Court (2019-06-14)
THE MANAGEMENT OF BMTC v. SRI K V SUBRAMANYA — Karnataka High Court (2019-06-14)
R P GUPTA v. SHRI VENKATESH KUMAR — Karnataka High Court (2019-05-31)
SMT. C.K. RATHNA (ASHA) v. SRI. C.G. VINAY — Karnataka High Court (2019-05-31)
MRS SREEJA V v. MR RAJESH PULIYANKALATH — Karnataka High Court (2019-05-31)
THE MANAGER, ICICI LOMBARD GIC LTD, v. PADMA, W/O LATE SAMPATH — Karnataka High Court (2019-04-26)
PADMA, W/O LATE SAMPATH, v. THE MANAGER — Karnataka High Court (2019-04-26)
THE ORIENTAL INSURANCE COMPANY LIMITED v. SMT. GAYATHRI UMESH — Karnataka High Court (2019-01-17)
SMT. T. NAGARATHNA v. BRANCH MANAGER — Karnataka High Court (2019-01-17)
SHAPOORJI PALLOONJI & COMPANY v. AECOS LTD., HAVING ITS REGISTERED — Karnataka High Court (2019-01-17)