P.B. BAJANTHRI,. KARAMJIT SINGH

321 recorded High Court judgment(s) · 2017–2018

Courts

Disposal nature

Recent judgments

• SEEMA SHARMA v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2018-09-28)
• PUNJAB & SIND BANK & ANR v. ALCHEMIST REALITY LTD & ORS — Punjab & Haryana High Court (2018-03-15)
• MANA RAM AND ANOTHER v. STATE OF HARYANA — Punjab & Haryana High Court (2018-01-27)
• ALPINE MINMETALS INDIA PRIVATE LIMITED v. NOBLE RESOURCES LIMITED & ANR. — Punjab & Haryana High Court (2018-01-12)
• R S SEHRAWAT & ANR v. STATE OF HARYANA & ANR — Punjab & Haryana High Court (2018-01-12)
• RAMPHAL DANGI AND ANR v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2018-01-12)
• SATBIR SINGH KADIAN AND ORS. v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2018-01-12)
• BALRAJ CHAUHAN v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2018-01-12)
• SHYAM LAL v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2018-01-12)
• SANJIT KUMAR v. STATE OF HARYANA — Punjab & Haryana High Court (2018-01-12)