P. B. BAJANTHRI,. JITENDRA KUMAR

534 recorded High Court judgment(s) · 2023–2025

Courts

Disposal nature

Recent judgments

• M/s Sri Vishnu Hari Infracon Pvt. Ltd. v. The State of Bihar — Patna High Court (2025-06-20)
• Baba Debraha Enterprises v. The State of Bihar — Patna High Court (2025-06-20)
• The Bihar State Electricity Board v. The Union of India, — Patna High Court (2025-06-20)
• Md. Munna v. The State of Bihar — Patna High Court (2024-08-09)
• Gaya Prasad Yadav v. The State of Bihar — Patna High Court (2024-08-09)
• Bihar Industrial Area Development Authority v. M/s Gopal Jute Industries Private Limited (in Liquidation) represented — Patna High Court (2024-04-19)
• M/s Brijnandan Singh v. The State of Bihar — Patna High Court (2024-04-19)
• M/s Rama and Sons v. The State of Bihar — Patna High Court (2024-04-19)
• Navnish Saurabh v. Amrita Pritam — Patna High Court (2024-04-19)
• Shweta Singh v. The State Bank of India — Patna High Court (2024-04-19)