P.B.BAJANTHRI,H.G.RAMESH

75 recorded High Court judgment(s) · 2015–2015

Courts

Disposal nature

Recent judgments

• SRI P MANJUNAYAKA v. SMT S S KUSUMA @ SAVITHA — Karnataka High Court (2015-02-13)
• SMT. LAKSHMI v. SRI H. VENKATARAMANAIAH — Karnataka High Court (2015-02-13)
• A K THIMMAPPA v. SANNA HANUMANTHAMMA — Karnataka High Court (2015-02-13)
• SRI. ANAND KUMAR JUNJARWAD v. SMT. M.B. PRATHIBHA RAJ — Karnataka High Court (2015-02-13)
• SMT T KALAVATHI v. SRI R MALLESH — Karnataka High Court (2015-02-13)
• SMT RAJANI v. SRI HANUMEGOWDA @ KUMAR — Karnataka High Court (2015-02-12)
• D MUNIRAJU v. SMT M G JAYALAKSHMI — Karnataka High Court (2015-02-12)
• SRI DODDABYANNA @ BYANNA v. SMT CHANNAMMA — Karnataka High Court (2015-02-12)
• SMT SEEMA v. MR G NAGARAJ — Karnataka High Court (2015-02-12)
• SMT ASMATH BI v. KHAIRUNNISSA SINCE DECEASED BY HER LRS — Karnataka High Court (2015-02-10)