P.B. BAJANTHRI,. GIRISH AGNIHOTRI

467 recorded High Court judgment(s) · 2016–2019

Courts

Disposal nature

Recent judgments

• IQBAL SINGH v. SUPERINTENDING CANAL OFFICER & ORS. — Punjab & Haryana High Court (2019-01-18)
• DALIP KUMAR v. BALWANT RAM AND ORS. — Punjab & Haryana High Court (2017-08-04)
• DR. SEEMA VERMA v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2017-08-04)
• STATE OF PUNJAB v. DALIP KUMAR JHA AND ANR. — Punjab & Haryana High Court (2017-07-05)
• DALIP KUMAR JHA v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2017-07-05)
• SADHVI TAPESHWARI BHARTI AND ORS v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2017-07-05)
• DIVYA JYOTI JAGRITI SANSTHAN v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2017-07-05)
• SANJAY BABU LAL v. STATE OF HY. — Punjab & Haryana High Court (2017-06-02)
• SURENDER KUMAR @ SONU v. STATE OF HARYANA — Punjab & Haryana High Court (2017-06-02)
• M/S WWICS ESTATES PVT LTD v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2017-05-31)