P. B. BAJANTHRI, . G. ANUPAMA CHAKRAVARTHY

118 recorded High Court judgment(s) · 2024–2025

Courts

Disposal nature

Recent judgments

• Rana Kumar Tiwari, v. The State of Bihar — Patna High Court (2025-08-14)
• Chhote Lal Manjhi v. The State of Bihar — Patna High Court (2025-08-14)
• Ram Briksh Yadav v. The State of Bihar — Patna High Court (2025-08-14)
• Saraswati Devi v. The State of Bihar — Patna High Court (2025-08-14)
• Rounak Int Udyog v. The State of Bihar — Patna High Court (2025-08-13)
• Pramod Kumar Mandal v. The State of Bihar through the Secretary, — Patna High Court (2025-08-13)
• The State of Bihar through the Principal Secretary, v. Raj Kishore Paswan — Patna High Court (2025-01-31)
• Damyanti Kumari v. The State of Bihar — Patna High Court (2025-01-31)
• Sadhu Prasad v. The State of Bihar, — Patna High Court (2025-01-31)
• The Union of India through the Chief Security Commissioner, v. Pramod Kumar Ojha — Patna High Court (2025-01-31)