P. B. BAJANTHRI,. ASHOK KUMAR PANDEY

43 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• Priyanka Pandey @ Priyanka Devi v. Abhishek Pandey — Patna High Court (2025-03-07)
• Nitu Devi v. Vikash Kumar — Patna High Court (2025-03-07)
• Smt. Damyanti Devi v. The Central Bank of India — Patna High Court (2025-01-09)
• Raghunath Sah Gupta v. The State of Bihar — Patna High Court (2025-01-09)
• The Managing Director Bihar State Housing Board and Ors v. Satyam Tetarway and Ors — Patna High Court (2025-01-09)
• Romit Kumar v. Supriya Kumari — Patna High Court (2025-01-09)
• Dabloo Kumar @ Shanti Sagar v. Reema Kumari — Patna High Court (2025-01-09)
• Bihar Industrial Area Development Authority through its Legal Adviser, v. Sarvashree Industrial Briquetting Company, Industrial Area, Donar, Darbhanga — Patna High Court (2025-01-09)
• Santosh Keshari @ Santosh Prasad Keshari v. Kanchan Devi — Patna High Court (2025-01-09)
• Anand Mohan v. Niju Kumari — Patna High Court (2025-01-08)