P.B. BAJANTHRI,. ARUN MONGA

27 recorded High Court judgment(s) · 2015–2018

Courts

Disposal nature

Recent judgments

• NARINDER PAL SINGH SANGWAN v. SARVA HARYANA GRAMIN BANK AND ORS — Punjab & Haryana High Court (2018-10-26)
• CHINKI RANI v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2018-10-26)
• VIKRAM BHATIA v. PUNJAB PUBLIC SEVICES COMMISSION AND ORS — Punjab & Haryana High Court (2018-10-25)
• FATEH MOHD & OTHERS v. HARYANA WAKF BOARD AND ANR — Punjab & Haryana High Court (2018-10-25)
• PARAMJIT SINGH v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2018-10-23)
• ANURAG VASHISHTHA v. THE HARYANA FINANCIAL CORPORATION & ORS — Punjab & Haryana High Court (2018-10-23)
• SURINDER KAUR v. SUKHWINDER KAUR AND ORS. — Punjab & Haryana High Court (2018-10-23)
• DARSHAN SINGH v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2018-10-22)
• JASMER SINGH v. THE PRINCIPAL SECRETARY GOVT OF HR COOP DEPTT CHD AND ORS — Punjab & Haryana High Court (2018-10-17)
• SUNEETI AARYA v. STATE OF HARYANA & ORS. — Punjab & Haryana High Court (2018-10-17)