LexP. B. BAJANTHRI,. ARUN KUMAR JHA
1,635 recorded High Court judgment(s) · 2023–2025
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 1635 |
Disposal nature
| DISPOSED | 706 |
| DISMISSED | 365 |
| WITHDRAWN | 297 |
| ALLOWED | 192 |
| PARTLY ALLOWED (DISPOSAL) | 28 |
| DISMISS FOR NON-PROSECUTION | 27 |
| REJECTED | 14 |
| ABATED | 5 |
Recent judgments
- Bablu Pandey v. The State of Bihar — Patna High Court (2025-08-01)
- Sanjay Kumar Sharma v. The State Of Bihar — Patna High Court (2025-08-01)
- Krishna Kumar @ Krisan Kumar v. Smt. Puja Kumari — Patna High Court (2025-04-18)
- Rabindra Singh v. Usha Saran @ Usha Devi — Patna High Court (2025-03-05)
- Kamleshwar Prasad Singh v. The State of Bihar — Patna High Court (2025-03-05)
- Kaushal Kishore v. The State of Bihar through the Agriculture Production Commissioner — Patna High Court (2025-03-05)
- Srishti Nirman v. Bihar Police Building Construction Nigam — Patna High Court (2025-03-05)
- M/s Royal Engineers v. The State of Bihar — Patna High Court (2025-03-05)
- Most Meena Devi v. The State of Bihar — Patna High Court (2025-03-05)
- Yaswant Kumar Singh v. The State of Bihar — Patna High Court (2025-03-05)