LexP. B. BAJANTHRI,. ALOK KUMAR SINHA
378 recorded High Court judgment(s) · 2025–2025
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 378 |
Disposal nature
| DISPOSED | 142 |
| DISMISSED | 118 |
| WITHDRAWN | 62 |
| ALLOWED | 33 |
| DISMISS FOR NON-PROSECUTION | 9 |
| PARTLY ALLOWED (DISPOSAL) | 7 |
| CONVERTED | 7 |
Recent judgments
- Vikarant kumar v. The State of Bihar — Patna High Court (2025-09-19)
- Ramashish Ray v. The State of Bihar — Patna High Court (2025-09-19)
- Krishna Kumari Yadav v. The State of Bihar — Patna High Court (2025-09-19)
- Hari Narain Prasad v. The State of Bihar — Patna High Court (2025-09-19)
- Diwakar Kumar v. The State of Bihar — Patna High Court (2025-09-19)
- Satish Kumar v. The State of Bihar — Patna High Court (2025-09-19)
- Atul Gaurav v. The State of Bihar — Patna High Court (2025-09-19)
- Dharmendra Kumar Yadav v. The State of Bihar — Patna High Court (2025-09-19)
- Sudhir Kumar v. The State of Bihar — Patna High Court (2025-09-19)
- Shubham Kumar v. The Vice Chancellor, Bihar Engineering University, — Patna High Court (2025-09-19)