P. B. BAJANTHRI,. ALOK KUMAR PANDEY

1,895 recorded High Court judgment(s) · 2024–2025

Courts

Disposal nature

Recent judgments

• Most. Malti Devi v. The State of Bihar — Patna High Court (2025-08-12)
• Vipin Kumar v. The State of Bihar — Patna High Court (2025-08-05)
• M/s Ashirvad Plasto v. The State of Bihar — Patna High Court (2025-07-31)
• M/s Toshiba Water Solutions Pvt. Ltd. in JV with Kevadiya Construction Pvt. Ltd. v. The State of Bihar — Patna High Court (2025-07-30)
• Sumant Kumar v. Prem Sheela Devi — Patna High Court (2025-07-30)
• Nagendra Kumar Chaudhary v. The State of Bihar — Patna High Court (2025-07-30)
• Anil Ram v. Sonakshi Kumari — Patna High Court (2025-07-30)
• M/s EMS Infracon Pvt. Ltd.- M/s Technocraft Construction Pvt. Ltd. (JV), v. The State of Bihar — Patna High Court (2025-07-30)
• M/s Toshiba Water Solutions Pvt. Ltd. in Jv with Kevadiya Construction Pvt. Ltd. v. The State of Bihar through the Chief Secretary, — Patna High Court (2025-07-30)
• Nishant Raj v. The Union of India — Patna High Court (2025-07-30)