P. B. BAJANTHRI,. A. ABHISHEK REDDY

61 recorded High Court judgment(s) · 2023–2023

Courts

Disposal nature

Recent judgments

• The Union of India v. Panchhi Lal — Patna High Court (2023-07-25)
• Naveen Kumar Singh v. The Bihar State Warehousing Corporation — Patna High Court (2023-07-10)
• Ripu Daman v. The Bihar State Power Holding Company Limited — Patna High Court (2023-05-19)
• Parmar Enterprises v. The State of Bihar — Patna High Court (2023-05-19)
• Anjali Enterprises, v. The State of Bihar — Patna High Court (2023-05-19)
• Amit Kumar v. Union of India — Patna High Court (2023-05-18)
• Damas Civil Constructions India Pvt. Ltd. v. The State of Bihar — Patna High Court (2023-05-18)
• Shivcon Estate Private Limited Company v. The State of Bihar — Patna High Court (2023-05-18)
• Jai Prakash Singh v. The State of Bihar — Patna High Court (2023-05-18)
• M/s Kirloskar Brothers Ltd. v. The State Of Bihar and Ors — Patna High Court (2023-05-18)