LexP. B. BAJANTHRI
3,036 recorded High Court judgment(s) · 2021–2025
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 3036 |
Disposal nature
| DISPOSED | 1866 |
| DISMISSED | 582 |
| WITHDRAWN | 289 |
| ALLOWED | 171 |
| DISMISS FOR NON-PROSECUTION | 49 |
| PARTLY ALLOWED (DISPOSAL) | 29 |
| BAIL GRANTED | 22 |
| REJECTED | 21 |
Recent judgments
- The Bihar Public Service Commission v. The State of Bihar — Patna High Court (2025-09-19)
- JITENDRA MOHAN v. SHRI SITARAM SINGH and ORS. — Patna High Court (2025-09-19)
- Ravi Kumar @ Dr. Ravi Kumar v. Sanjeev Kumar Mishra — Patna High Court (2025-09-19)
- M/s. Orange Business Services India Technology Pvt. Ltd. v. M/s. Bihar State Electronics Development Corporation Limited — Patna High Court (2025-09-19)
- Om Prakash Ram v. The State of Bihar — Patna High Court (2025-07-04)
- Rajan Kumar Singh v. The State Of Bihar and Ors — Patna High Court (2025-07-04)
- Biresh Kumar Singh v. The State of Bihar — Patna High Court (2025-07-04)
- Dr. Gaurav Varma v. The State of Bihar — Patna High Court (2025-07-04)
- Bishwanath Prasad v. The State of Bihar — Patna High Court (2025-07-04)
- SUNIL KUMAR PASWAN and ANR v. THE STATE OF BIHAR and ORS — Patna High Court (2025-07-04)