P.B. BAJANTHRI

6,773 recorded High Court judgment(s) · 1989–2023

Courts

Disposal nature

Recent judgments

• SUMAN JAIN v. VINAY RAI & ORS — Punjab & Haryana High Court (2023-09-09)
• (O&M) BAL KISHAN TYAGI v. HARYANA STATE ETC. — Punjab & Haryana High Court (2018-12-18)
• JASPAL SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2018-11-02)
• MANINDER SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2018-11-02)
• JOGINDER SINGH AND ORS. v. STATE OF PUNJAB AND ANR. — Punjab & Haryana High Court (2018-11-02)
• KULWINDER SINGH AND ANR. v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2018-10-30)
• HARPREET SINGH v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2018-10-30)
• ANIL KUMAR v. H S VASISHTA & ANR — Punjab & Haryana High Court (2018-10-29)
• MANJINDER KAUR v. STATE OF PUNJAB & ANR — Punjab & Haryana High Court (2018-10-29)
• VINOD KUMAR @ NANDU & ANR v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2018-10-23)