P. B. BAJANTHRI

48 recorded High Court judgment(s) · 2021–2021

Courts

Disposal nature

Recent judgments

• Nitish Kumar v. HDFC Bank — Patna High Court (2021-11-03)
• M/s Palak Infra Pvt. Ltd. v. The State of Bihar — Patna High Court (2021-11-03)
• Prem Kumar Singh v. The Union of India — Patna High Court (2021-11-03)
• M/s Surendra Prasad And Co. through its Partner Anup Kumar v. The State of Bihar — Patna High Court (2021-11-02)
• Sikandar Kumar Singh @ Sikandar Singh v. The Union of India — Patna High Court (2021-11-02)
• Ranglal Prasad v. The State of Bihar — Patna High Court (2021-11-02)
• Yogendra Sah v. The State of Bihar — Patna High Court (2021-11-02)
• Pratijnya, Social Organisation v. The Union of India — Patna High Court (2021-11-02)
• Manki Devi v. The State of Bihar — Patna High Court (2021-11-02)
• Badri Narayan Singh v. The State of Bihar — Patna High Court (2021-11-02)