LexP.B.BAJANTHRI
6,238 recorded High Court judgment(s) · 2014–2021
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 6238 |
Disposal nature
| DISMISSED | 2474 |
| DISPOSED | 2444 |
| ALLOWED | 753 |
| Dismissed for Non-Prosecution | 292 |
| Partly Allowed | 144 |
| ALLOWED AND REMANDED | 81 |
| REJECTED | 23 |
| IA/Memo/VK/OP in disposal | 13 |
Recent judgments
- MS. THE MANAGING DIRECTOR v. SMT. T LAKSHMAMMA — Karnataka High Court (2021-10-01)
- MS. THE MANAGING DIRECTOR v. SMT. MARIYAMMA — Karnataka High Court (2021-10-01)
- MS THE MANAGING DIRECTOR v. SMT. M SAVITRAMMA — Karnataka High Court (2021-10-01)
- MS THE MANAGING DIRECTOR v. SMT SHANKARAMMA — Karnataka High Court (2021-10-01)
- MS. THE MANAGING DIRECTOR v. SMT. THIMMAMMA — Karnataka High Court (2021-10-01)
- MS THE MANAGING DIRECTOR v. SMT. K PARVATHAMMA — Karnataka High Court (2021-10-01)
- MS THE MANAGING DIRECTOR v. SH GIDDAIAH — Karnataka High Court (2021-10-01)
- MS. THE MANAGING DIRECTOR v. SH PUTTEGOWDA — Karnataka High Court (2021-10-01)
- MS. THE MANAGING DIRECTOR v. SRI. GIDDEGOWDA — Karnataka High Court (2021-10-01)
- MS THE MANAGING DIRECTOR v. SMT. R MAYAMMA — Karnataka High Court (2021-10-01)