LexOM PRAKASH - VII,VIKAS BUDHWAR
24 recorded High Court judgment(s) · 2022–2022
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 24 |
Disposal nature
| Dismissed on merits | 12 |
| Disposed off/Decided on merits | 7 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 5 |
Recent judgments
- JANG BAHADUR v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-06-07)
- AKHILESH @ PAPPI DIXIT AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-06-07)
- VINOD SHUKLA v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2022-06-07)
- AWADHESH YADAV v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2022-06-07)
- CHHOTEY BIND ALIAS SHYAM SURAT BIND v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-06-07)
- SMT. SHAKUNTALA SHARMA v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2022-06-07)
- SUKHVEER SINGH AND 5 OTHERS v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2022-06-07)
- HASEEN AND 5 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-06-07)
- SURESH PATEL AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-06-07)
- SIDDHARTH v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-06-07)