LexOM PRAKASH - VII,SUDHIR AGARWAL
171 recorded High Court judgment(s) · 2018–2019
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 171 |
Disposal nature
| Dismissed on merits | 104 |
| Allowed/Partly Allowed on merits | 49 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 18 |
Recent judgments
- HARI SINGH v. STATE OF U.P. and ANOTHER — Allahabad High Court (2019-04-30)
- M/S SURYA ELECTRONICS v. THE SUPERINTENDING ENGINEER and OTHERS — Allahabad High Court (2019-04-30)
- SANGAM PASI AND 2 OTHRS. v. STATE OF U.P. — Allahabad High Court (2019-02-14)
- MAHESH RAIDAS @ KALLU v. STATE OF U.P. — Allahabad High Court (2019-01-28)
- GAMBHIR SINGH v. STATE OF U.P. — Allahabad High Court (2019-01-09)
- SANTOSH KUSHWAHA v. STATE OF U.P. — Allahabad High Court (2019-01-08)
- LAXMAN YADAV v. STATE — Allahabad High Court (2019-01-08)
- GANESH v. STATE OF U.P. — Allahabad High Court (2019-01-08)
- PATRA AND OTHERS v. STATE OF U.P. — Allahabad High Court (2018-12-19)
- ARVIND and OTHERS v. STATE OF U.P. — Allahabad High Court (2018-12-19)