OM PRAKASH - VII,RAJNISH KUMAR

26 recorded High Court judgment(s) · 2022–2022

Courts

Allahabad High Court

Disposed off/Decided on merits	11
Dismiss other than merit(DD/Non Prosec./Abated)	9
Dismissed on merits	6

AVINASH PRAJAPATI v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2022-03-05)
MOHD. ARBAZ v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2022-03-05)
PAPPU PATEL AND 5 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-03-05)
JAI PRAKASH v. State of U.P. AND 5 OTHERS — Allahabad High Court (2022-03-05)
MATADEEN GIRI ALIAS GANGA GIRI v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-03-05)
SANJAY v. State of U.P. AND 5 OTHERS — Allahabad High Court (2022-03-05)
SAURABH YADAV v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-03-05)
AMIT GUPTA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-03-05)
LAHEEK AND 7 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-03-05)
DEEPAK KUMAR v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2022-03-05)