OM PRAKASH - VII,NARENDRA KUMAR JOHARI

47 recorded High Court judgment(s) · 2022–2022

Courts

Allahabad High Court

Dismissed on merits	32
Dismiss other than merit(DD/Non Prosec./Abated)	11
Allowed/Partly Allowed on merits	4

THE STATE OF U.P. v. DAMODAR AND OTHERS — Allahabad High Court (2022-09-06)
STATE v. HUKAM SINGH and OTHERS — Allahabad High Court (2022-08-24)
STATE OF U.P. v. NARENDRA SINGH — Allahabad High Court (2022-07-19)
STATE OF U.P. v. SAHIB SINGH — Allahabad High Court (2022-07-19)
STATE OF U.P. v. ISHWAR CHANDRA AND OTHERS — Allahabad High Court (2022-07-19)
State of UP v. Ravi Gautam S/o Prem Chandra and 3 others — Allahabad High Court (2022-05-26)
State of U.P. v. Hareram Tiwari S/o Uma Shanker Tiwari and 02 others — Allahabad High Court (2022-05-26)
State of UP v. Suman Khosala W/o Vinay Khosala and another — Allahabad High Court (2022-05-26)
STATE OF U.P. v. HARISHANKER — Allahabad High Court (2022-05-26)
HARI SHANKER v. STATE OF U.P. — Allahabad High Court (2022-05-26)