OM PRAKASH TRIPATHI,SIDDHARTHA VARMA

26 recorded High Court judgment(s) · 2021–2021

Courts

Allahabad High Court

Disposed off/Decided on merits	18
Dismissed on merits	4
Dismiss other than merit(DD/Non Prosec./Abated)	3
Allowed/Partly Allowed on merits	1

SILETI SINGH AND ANOTHER v. TEGRA EXPRESS PLOT NO. 87 MARUTI TRUCK PARKING OLD KARTARPURI ROAD GURGAON SECTOR 48 AND 2 OTHERS — Allahabad High Court (2021-12-03)
UTTAM SINGH AND ANOTHER v. STATE OF U.P AND 6 OTHERS — Allahabad High Court (2021-12-03)
ANJANI KUMAR v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2021-12-03)
SMT. KAVITA KAMBOJ v. VIPIN KUMAR — Allahabad High Court (2021-12-03)
VARUN DEV JHULE FILING STATION AND ANOTHER v. NAYARA ENERGY LIMITED AND ANOTHER — Allahabad High Court (2021-12-03)
ASHISH KUMAR SINGH v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-12-03)
PINKI GUPTA AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-12-03)
GULFAM AHMAD v. UNION OF INDIA AND ANOTHER — Allahabad High Court (2021-12-03)
SMT. ANWAR FATIMA v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2021-12-03)
RAY WELFARE TRUST AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-12-03)