OM PRAKASH TRIPATHI,SANGEETA CHANDRA

86 recorded High Court judgment(s) · 2022–2022

Courts

Allahabad High Court

Disposed off/Decided on merits	42
Dismissed on merits/Rejected	38
Dismiss other than merit(DD/Non Prosec./Abated)	5
Allowed/Partly Allowed on merits/Granted	1

ANSAR ALI ALIAS BUDDHU BABA v. STATE OF U.P. THRU. PRIN. SECY. , FOREST DEPTT. GOVT. U.P. CIVIL SECRT. LUCKNOW AND ANOTHER — Allahabad High Court (2022-07-01)
LAL BAHADUR AND OTHERS v. STATE OF U.P. THRU. THE PRIN. SECY. URBAN DEVELOPMENT U.P. GOVT. LUCKNOW AND OTHERS — Allahabad High Court (2022-07-01)
GUDIYA DEVI v. STATE OF U.P. THRU. PRIN. SECY. ENERGY LKO. AND 3 OTHERS — Allahabad High Court (2022-07-01)
DEEP SINGH AND OTHERS v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF HOUSING PLANNING , CIVIL SECRT. LKO. AND OTHERS — Allahabad High Court (2022-07-01)
RAJESH VERMA v. STATE OF U.P. THRU. PRIN. SECY. REVENUE DEPTT. GOVT. U.P. CIVIL SECRT. LKO. AND OTHERS — Allahabad High Court (2022-07-01)
KINNAR PRASAD SINGH v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF REVENUE GOVT. OF U.P. CIVIL SECRT. LKO. AND OTHERS — Allahabad High Court (2022-07-01)
BABURAM AND OTHERS v. THE BOARD OF REVENUE U.P. LKO. THRU. CHAIRMAN LKO. AND OTHERS — Allahabad High Court (2022-07-01)
ANIL KUMAR SINGH v. STATE OF U.P. THRU. SECY. REVENUE DEPTT. CIVIL SECRT. LKO. AND OTHERS — Allahabad High Court (2022-07-01)
BRIJ PAL (IN WRIA 3874 OF 2022) v. STATE OF U.P. THRU. PRIN. SECY. ENERGY GOVT. OF U.P. CIVIL SECRT. LKO. AND OTHERS — Allahabad High Court (2022-07-01)
ALI KAUSHAR v. CIVIL JUDGE (JUNIOR DIVISION) , GONDA AND OTHERS — Allahabad High Court (2022-07-01)