LexOM PRAKASH TRIPATHI,RAJESH BINDAL
61 recorded High Court judgment(s) · 2023–2023
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 61 |
Disposal nature
| DISMISSED AS INFRUCTUOUS | 47 |
| Disposed off/Decided on merits | 7 |
| DISMISSED AS WITHDRAWN | 4 |
| Allowed/Partly Allowed on merits | 2 |
| Dismissed on merits | 1 |
Recent judgments
- THE COMMISSIONER OF INCOME TAX (TDS) AND ANOTHER v. M/S BAJAJ INFRASTRUCTURE DEVELOPMENT CO. LTD. — Allahabad High Court (2023-02-07)
- M/S AHLUWALIA CONTRATS INDIA LTD. v. State of U.P. AND 2 OTHERS — Allahabad High Court (2023-02-07)
- THE COMMISSIONER OF INCOME TAX (TDS) AND ANOTHER v. M/S BAJAJ INFRASTRUCTURE DEVELOPMENT CO. LTD. — Allahabad High Court (2023-02-07)
- SUSHEELA TEXFAB PRIVATE LIMITED TEXTILE CENTRE v. State of U.P. AND 2 OTHERS — Allahabad High Court (2023-02-07)
- KISHANLAL v. State of U.P. AND 3 OTHERS — Allahabad High Court (2023-02-06)
- RENU SINGH v. State of U.P. AND 5 OTHERS — Allahabad High Court (2023-02-06)
- RAHUL SHARMA v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2023-02-03)
- DESH DEEPAK v. STATE OF U.P. AND 6 OTHERS — Allahabad High Court (2023-02-03)
- SMT. ARTI DEVI v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-02-03)
- MOHAMMAD MOVIN v. STATE OF U.P. AND 6 OTHERS — Allahabad High Court (2023-02-03)