LexOM PRAKASH TRIPATHI,MANOJ KUMAR GUPTA
82 recorded High Court judgment(s) · 2021–2022
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 82 |
Disposal nature
| Disposed off/Decided on merits | 56 |
| Dismissed on merits | 17 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 6 |
| Allowed/Partly Allowed on merits | 3 |
Recent judgments
- LOKESH @ BABLOO v. STATE OF U.P. — Allahabad High Court (2022-07-25)
- MANOJ SHARMA v. STATE OF U.P. — Allahabad High Court (2022-07-25)
- RAKESH MITTAL v. STATE OF U.P. AND OTHERS — Allahabad High Court (2022-07-25)
- PIYUSH GUPTA v. STATE OF U.P. — Allahabad High Court (2022-07-25)
- SUNITA and OTHERS v. STATE OF U.P. — Allahabad High Court (2022-04-04)
- MOHD. AFZAL @ GUDDU and ANOTHER v. STATE OF U.P. — Allahabad High Court (2022-02-21)
- RAJPAL v. STATE OF U.P. — Allahabad High Court (2022-01-25)
- SHANKER v. STATE OF U.P. — Allahabad High Court (2022-01-07)
- KALUWA v. STATE OF U.P. — Allahabad High Court (2022-01-07)
- MAKRAND SINGH and OTHERS v. STATE OF U.P. — Allahabad High Court (2022-01-07)