LexOM PRAKASH TRIPATHI,ASHWANI KUMAR MISHRA
83 recorded High Court judgment(s) · 2022–2022
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 83 |
Disposal nature
| Dismissed on merits | 44 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 23 |
| Disposed off/Decided on merits | 16 |
Recent judgments
- DHRUV PRATAP SINGH v. State of U.P. AND 5 OTHERS — Allahabad High Court (2022-02-21)
- Rakesh Kumar Yadav @ Dr. Rakesh Yadav v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-02-17)
- AZAD AND 2 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-02-17)
- ASHOK AND 3 OTHERS v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2022-02-17)
- MOST REVD.JOHNSON T JOHN AND 2 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-02-17)
- SANJEET SRIVASTAVA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-02-17)
- TUSHAR SINGH v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-02-17)
- SONU TIWARI AND 5 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-02-17)
- SHAILESH KUMAR AND 4 OTHERS v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2022-02-17)
- MANOHAR AND ANOTHER v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2022-02-17)