LexOM PRAKASH TRIPATHI
3,989 recorded High Court judgment(s) · 2021–2023
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 3989 |
Disposal nature
| Allowed/Partly Allowed on merits | 1492 |
| Disposed off/Decided on merits | 1253 |
| Dismissed on merits | 844 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 256 |
| DISMISSED AS WITHDRAWN | 51 |
| DISMISSED AS INFRUCTUOUS | 41 |
| DISMISSED AS NOT PRESSED | 25 |
| Consigned to Record | 15 |
Recent judgments
- RAJ KUMAR AND ANOTHERS v. STATE OF U.P. AND ANOTHERS — Allahabad High Court (2023-07-20)
- AMIT GUPTA v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2023-07-20)
- MAMTA SHAKAY AND ANOTHER v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2023-07-20)
- RAMASHRAY RAI v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2023-07-20)
- SHYAMNATH AND 3 OTHERS v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2023-07-20)
- SANTOSH @ KALLU AND 3 OTHERS v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2023-07-20)
- RAMVEER SINGH AND 3 OTHERS v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2023-07-20)
- SUBHASH YADAV AND 2 OTHERS v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2023-07-20)
- SANTOSH YADAV AND 3 OTHERS v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2023-07-19)
- SONU RAI AND 5 OTHERS v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2023-07-19)