OM PRAKASH SHUKLA,VIVEK CHAUDHARY

21 recorded High Court judgment(s) · 2023–2025

Courts

Allahabad High Court

Dismiss other than merit(DD/Non Prosec./Abated)	11
Disposed off/Decided on merits	4
Consigned to Record	4
Allowed/Partly Allowed on merits/Granted	1
Dismissed on merits/Rejected	1

UDDESHYA TIWARI AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. CIVIL SECTT. LKO. AND OTHERS — Allahabad High Court (2025-01-20)
GHANSHYAM ALIAS GHANSHYAM SHUKLA v. SMT. PRABHUTA TEWARI — Allahabad High Court (2025-01-20)
MANWENDRA SINGH v. SMT. DIVYANSHI SINGH — Allahabad High Court (2025-01-16)
AMBRISH VERMA v. STATE OF U.P. THRU. PRIN. SECY. HOME U.P. CIVIL SECRETT. LKO. AND OTHERS — Allahabad High Court (2024-12-16)
SMT. GAYATRI DEVI v. AJAY KUMAR YADAV — Allahabad High Court (2024-12-13)
LAL BAHADUR v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND OTHERS — Allahabad High Court (2024-12-05)
DIVYA NIDHI SINGH AND ANOTHER v. STATE OF U.P. THRU. ADDL. CHIEF SECY. HOME DEPTT. LKO. AND OTHERS — Allahabad High Court (2024-11-21)
RAKESH KUMAR SRIVASTAVA v. SMT. RICHA SRIVASTAVA (LIBRARIAN) — Allahabad High Court (2024-11-11)
AMIR CHANDRA DUBEY AND 47 OTHERS v. STATE OF U.P THRU. ADDL. CHIEF/PRIN. SECY. PUBLIC WORKS DEPTT. CIVIL SECRT. LKO. AND 9 OTHERS — Allahabad High Court (2024-03-19)
BABU ALI AND ANOTHER v. COLLECTOR LUCKNOW AND ANOTHER — Allahabad High Court (2024-03-18)