OM PRAKASH SHUKLA,RAJAN ROY

28 recorded High Court judgment(s) · 2022–2025

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Courts

Allahabad High Court

Disposal nature

Dismiss other than merit(DD/Non Prosec./Abated)	13
Disposed off/Decided on merits	8
Dismissed on merits/Rejected	2
DISMISSED AS WITHDRAWN	2
DISMISSED AS INFRUCTUOUS	2
Allowed/Partly Allowed on merits/Granted	1

Recent judgments

SOMNATH v. SECURITIES AND EXCHANGE BOARD OF INDIA THRU. DIRECTOR MUMBAI AND ANOTHER — Allahabad High Court (2025-07-07)
PUTTAN v. U.O.I. THRU. SECY. MINISTRY OF EXTERNAL AFFAIRS NEW DELHI AND ANOTHER — Allahabad High Court (2025-05-29)
ARCHANA JHA v. STATE OF U.P. THRU. PRIN. SECY. HOUSING AND URBAN PLANNING DEPTT. LKO. AND OTHERS — Allahabad High Court (2025-05-15)
VANDANA JHA v. STATE OF U.P. THRU. PRIN. SECY. HOUSING AND URBAN PLANNING DEPTT. U.P. LKO. AND OTHERS — Allahabad High Court (2025-05-15)
SUNIL KUMAR SHUKLA v. LKO. DEVELOPMENT AUTHORITY LKO. THRU. VICE CHAIRMAN LKO. AND 6 OTHERS — Allahabad High Court (2025-05-07)
SARASWATI APARTMENT RESIDENTS WELFARE ASSOCIATION THRU. ITS SECY. SHEKHAR SINGH AND OTHERS v. STATE OF U.P. THRU. PRIN. SECY. HOUSING AND URBAN PLANNING CIVIL SECRT. LKO. AND ANOTHER — Allahabad High Court (2025-04-16)
M/S SWARNAM POWER INFRASTRUCTURE PVT. LTD. ALIGANJ LKO. THRU. DIRECTOR v. THE UNION OF INDIA THRU. SECY. MINISTRY OF FINANCE , GOVT. OF INDIA , NEW DELHI AND OTHERS — Allahabad High Court (2025-04-10)
M/S R.K. TRADERS LKO. U.P. THRU. PROPRIETOR RAKESH SINGH v. UNION OF INDIA THRU. SECY. MINISTRY OF FINANCE ,GOVT. OF INDIA , NEW DELHI AND OTHERS — Allahabad High Court (2025-04-01)
RAM LAKHAN SINGH v. STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. REVENUE LKO. AND 10 OTHERS — Allahabad High Court (2025-03-26)
MEERA SHISHYA MADHU PARAMHAND JI THRU. GENERAL POWER ATTORNEY HOLDER UMESH KUMAR SINGH AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. REVENUE GOVT. LKO AND 9 OTHERS — Allahabad High Court (2025-02-07)