OM PRAKASH SHUKLA

3,218 recorded High Court judgment(s) · 2022–2025

Courts

Allahabad High Court

3218

Dismiss other than merit(DD/Non Prosec./Abated)	1334
Disposed off/Decided on merits	1209
Dismissed on merits/Rejected	318
Reference Disposed off	117
Allowed/Partly Allowed on merits/Granted	98
DISMISSED AS WITHDRAWN	59
DISMISSED AS INFRUCTUOUS	36
DISMISSED AS NOT PRESSED	33

SUMAN DEVI v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND 11 OTHERS — Allahabad High Court (2025-07-14)
SUSHIL TIWARI @ DURGADATT TRIPATHI v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. LKO — Allahabad High Court (2025-07-14)
Hasam Ali v. State of U.P. THRU SEC. HOME DEPTT — Allahabad High Court (2025-07-14)
JAGDEV v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. — Allahabad High Court (2025-07-14)
BHAGIRAM v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. LKO. — Allahabad High Court (2025-07-14)
RAJ v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. LKO. — Allahabad High Court (2025-07-14)
ANSHUMALI RAI @ ANSHU v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. — Allahabad High Court (2025-07-14)
UDAY RAJ v. STATE OF U.P. THRU. ADDL. CHIEF SECY. HOME LKO. — Allahabad High Court (2025-07-14)
GUDDAN MISHRA @ AVANISH KUMAR MISHRA AND ANOTHER v. STATE OF U.P. THRU. SECY. HOME DEPTT. LKO. — Allahabad High Court (2025-07-14)
ABHISHEK SINGH v. STATE OF U.P. THRU. ADDL. SECY. DEPTT. HOME LKO AND ANOTHER — Allahabad High Court (2025-07-14)