(O),. BIRENDRA PRASAD VERMA

72 recorded High Court judgment(s) · 2012–2014

Courts

Disposal nature

Recent judgments

• SUKHAL CHOUDHARY v. THE STATE OF BIHAR and ORS — Patna High Court (2014-11-13)
• THE STATE OF BIHAR and ORS v. SUBODH KUMAR — Patna High Court (2014-09-24)
• THE STATE OF BIHAR and ORS v. PRADIP KUMAR — Patna High Court (2014-09-24)
• THE STATE OF BIHAR and ORS v. MANOJ KUMAR and ORS — Patna High Court (2014-09-24)
• THE STATE OF BIHAR and ORS v. GOPAL PRASAD — Patna High Court (2014-09-24)
• THE STATE OF BIHAR and ORS v. KRISHNA SINGH — Patna High Court (2014-09-24)
• State Of Bihar and Ors v. Amesh Chandra Verma — Patna High Court (2014-09-24)
• THE STATE OF BIHAR and ORS v. KUNDAN PRASAD SINHA — Patna High Court (2014-09-24)
• THE STATE OF BIHAR and ORS v. KAPILDEO RAM — Patna High Court (2014-09-24)
• The State Of Bihar and Ors v. Devendra Rai — Patna High Court (2014-09-24)