Lex(O)
277 recorded High Court judgment(s) · 2012–2014
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 277 |
Disposal nature
| DISMISSED | 114 |
| DISPOSED | 73 |
| ALLOWED | 46 |
| WITHDRAWN | 34 |
| REJECTED | 5 |
| (unspecified) | 3 |
| D.F.D. FOR NON APPEARANCE | 2 |
Recent judgments
- LAL BABU MALAKAR v. THE STATE OF BIHAR and ORS — Patna High Court (2014-11-21)
- PENDO HEMBRAM v. THE STATE OF BIHAR and ORS — Patna High Court (2014-11-21)
- JAGDISH NARAYAN SINGH v. THE STATE OF BIHAR and ORS — Patna High Court (2014-11-21)
- BISHWANATH SHARMA v. THE STATE OF BIHAR and ORS — Patna High Court (2014-11-21)
- SACHCHIDANAND YATI v. THE STATE OF BIHAR and ORS — Patna High Court (2014-11-21)
- PRABHAT KUMAR v. THE BIHAR STATE ELECTRICITY BO — Patna High Court (2014-11-21)
- SADA NAND BAITHA v. THE STATE OF BIHAR and ORS — Patna High Court (2014-11-21)
- RAM KUMAR SINGH v. THE STATE OF BIHAR and ORS — Patna High Court (2014-11-21)
- NAGENDRA PANDEY v. THE STATE OF BIHAR and ORS — Patna High Court (2014-11-21)
- RADHEY SHYAM MISHRA v. THE STATE OF BIHAR and ORS — Patna High Court (2014-11-20)