NYAPATHY VIJAY

6,436 recorded High Court judgment(s) · 2022–2026

Courts

Andhra Pradesh High Court

6436

DISPOSED OF NO COSTS	2115
DISMISSED AS INFRUCTUOUS	1849
DISMISSED NO COSTS	557
WITHDRAWN	510
ALLOWED NO COSTS	505
DISMISSED	368
CLOSED NO COSTS	324
DISMISSED AS NON PROSECUTION	146

KATURI HARINDRA STUDENT v. THE STATE OF ANDHRA PRADESH — Andhra Pradesh High Court (2026-05-07)
Smt. Yadlapalli Nagamani, v. The State of Andhra Pradesh — Andhra Pradesh High Court (2026-05-07)
All saints Teacher Training institute v. The State of Andhra Pradesh — Andhra Pradesh High Court (2026-05-07)
Desineni Rama Krishna, v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2026-05-07)
Harinadha Reddy Institute of Management Sciences v. The State of Andhra Pradesh — Andhra Pradesh High Court (2026-05-07)
PENNABADI AMARANATH REDDY v. THE STATE OF ANDHRA PRADESH — Andhra Pradesh High Court (2026-05-07)
Kushal Sahu v. The State of Andhra Pradesh — Andhra Pradesh High Court (2026-05-07)
MASIMUKKU RAM CHARAN STUDENT v. THE STATE OF ANDHRA PRADESH — Andhra Pradesh High Court (2026-05-07)
KOTHAMASU KOTESWARA RAO STUDENT v. THE STATE OF ANDHRA PRADESH — Andhra Pradesh High Court (2026-05-07)
KOTAKONDA PUSHYA MITHRA STUDENT v. THE STATE OF ANDHRA PRADESH — Andhra Pradesh High Court (2026-05-07)