LexNOUSHAD ALI
5,708 recorded High Court judgment(s) · 2002–2014
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 5702 |
| Andhra Pradesh High Court | 6 |
Disposal nature
| DISPOSED OF NO COSTS | 2171 |
| WITHDRAWN | 964 |
| DISMISSED | 693 |
| ALLOWED NO COSTS | 487 |
| DISMISSED AS INFRUCTUOUS | 486 |
| DISMISSED NO COSTS | 440 |
| CLOSED NO COSTS | 181 |
| DISMISSED FOR DEFAULT | 171 |
Recent judgments
- A.Dharmaiah v. Sri E.Yadagiri, — Telangana High Court (2014-03-07)
- C.C.Aided High School v. The State of Andhra Pradesh, Rep.by PrI.Secretary, — Telangana High Court (2014-03-07)
- Gundala Mahalakshmamma Memorial Aided Elementary v. The Government of Andhra Pradesh, Rep. by its Principal — Telangana High Court (2014-03-07)
- Md. Abdul Nabi v. The A.P. GENCO, — Telangana High Court (2014-03-07)
- Sunitha Aided Upper Primary School, v. The State of Andhra Pradesh, — Telangana High Court (2014-03-07)
- S.A. Hussain, v. Sri N. Venkateshwer Rao, — Telangana High Court (2014-03-07)
- E. Aruna Kumari, v. The Government of Andhra Pradesh represented by its — Telangana High Court (2014-03-06)
- Private Recognized Aided Schools Managements Association v. Government of Andhra Pradesh, — Telangana High Court (2014-03-06)
- Smt. Shaik Fatima Begum ( died) v. Mr. V.N. Masthanaiah — Telangana High Court (2014-03-06)
- Bejjam Rajesh Puthra v. Sri G.Nagaraju, — Telangana High Court (2014-03-06)