LexNOOTY RAMAMOHANA RAO
10,910 recorded High Court judgment(s) · 2004–2018
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 10902 |
| Andhra Pradesh High Court | 8 |
Disposal nature
| DISPOSED OF NO COSTS | 4787 |
| WITHDRAWN | 1475 |
| DISMISSED NO COSTS | 1328 |
| DISMISSED | 1255 |
| ALLOWED NO COSTS | 992 |
| DISMISSED AS INFRUCTUOUS | 689 |
| TRANSFERED TO CAT,HYDERABAD | 87 |
| ORDERED | 81 |
Recent judgments
- Y.SRINIVAAS REDDY v. KOSARAJU PARVATI — Telangana High Court (2018-04-23)
- Sardar Joga Singh, v. Sardar Surender Singh, — Telangana High Court (2016-04-13)
- M/s. Southern Continental Contractors Ltd.(In Liqn.), v. Sri K.V.Simhadri, — Telangana High Court (2016-04-13)
- Naidunur Mohan Rao, v. T. Venkat Ram Reddy, — Telangana High Court (2016-04-13)
- Sardar Joga Singh, v. Sardar Kartar Singh, — Telangana High Court (2016-04-13)
- M/s. K.M.R. Estates and Builders Pvt. Ltd., v. Sri Y. Anthi Reddy — Telangana High Court (2016-04-07)
- M/s. K.M.R. Estates and Builders Pvt. Ltd., v. Sri Y. Anthi Reddy — Telangana High Court (2016-04-07)
- M/s. K.M.R. Estates and Builders Pvt. Ltd., v. Sri Y. Anthi Reddy — Telangana High Court (2016-04-07)
- Mohd Mukhtar Ahemed, v. Syed Habeeb, — Telangana High Court (2016-04-07)
- Aduri Naga Ganga Raju v. Aduri Laxmi Madhuri — Telangana High Court (2016-04-01)