NOOTY.RAMAMOHANA RAO

32 recorded High Court judgment(s) · 2016–2016

Courts

Disposal nature

Recent judgments

• MANAGER, v. SARASWATHI, — Madras High Court (2016-07-22)
• R.M.RAJESH v. THE STATE OF TAMIL NADU — Madras High Court (2016-06-10)
• P.ATHISAYAM, v. THE CHIEF EDUCATIONAL OFFICER, — Madras High Court (2016-06-10)
• K.S.KRISHNAMOORTHY, v. THE DIRECTOR, — Madras High Court (2016-06-10)
• M.KAMILA v. THE GOVERNMNET OF INDIA — Madras High Court (2016-06-10)
• N.GOVINDARAJ, v. THE TRIBUNAL/DIRECTOR — Madras High Court (2016-06-10)
• K.MALAICHAMY v. THE DISTRICT COLLECTOR — Madras High Court (2016-06-10)
• STATE OF TAMIL NADU, v. B.VELUMAYIL, — Madras High Court (2016-06-10)
• THE CHAIRMAN AND MANAGING v. L.MALATHI, — Madras High Court (2016-06-10)
• JAISHANKAR v. INDIAN BANK — Madras High Court (2016-06-10)