NONGTHOMBAN SURJAMANI SINGH

82 recorded High Court judgment(s) · 2003–2009

Courts

Disposal nature

Recent judgments

• Yangila Bhutiani v. State of Sikkim — Sikkim High Court (2009-09-14)
• Sikkim Manipal University of Health, Mesical and Technological Science v. Union of India and others, — Sikkim High Court (2009-05-21)
• Deepankar Gurung and Ors. v. State of Sikkim and Ors. — Sikkim High Court (2008-07-22)
• Bishnu Kumar Basnet and ors v. State of Sikkim and ors. — Sikkim High Court (2008-05-20)
• Akshay Ispat and Ferro Alloys Private Limited and Anr. v. State of Sikkim and Ors — Sikkim High Court (2008-04-30)
• Hishey Sherpa v. C C R A S — Sikkim High Court (2008-03-12)
• Laxuman Limboo v. Kharga Bahadur Bhandari — Sikkim High Court (2007-05-28)
• Mukti Nath Adhikari v. Shiv Shanker dhakal and Ors. — Sikkim High Court (2007-05-25)
• Dil hasan Ansari and ano v. State of Sikkim — Sikkim High Court (2007-05-08)
• Dil Hasan Ansari and Ors. v. State of Sikkim — Sikkim High Court (2007-04-26)