NITIN WASUDEO SAMBRE , . ANISH DAYAL

251 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• SHRI RAVI SRIVASTAVA v. REGISTRAR OF COOPERATIVE SOCIETIES AND ANR — Delhi High Court (2025-12-24)
• ASHIMARA HOUSING PRIVATE LIMITED v. SURJEET SINGH CHADHA & ANR. — Delhi High Court (2025-12-23)
• MR JUNED ALAM v. REGISTRAR COOPERATIVE SOCIETIES DELHI — Delhi High Court (2025-12-23)
• NAV BHARAT TIMES COOPERATIVE GROUP HOUSING SOCIETY LTD v. REGISTRAR COOPERATIVE SOCIETIES & ORS. — Delhi High Court (2025-12-23)
• HANUMAN YADAV & ORS. v. MUNICIPAL CORPORATION OF DELHI — Delhi High Court (2025-12-23)
• ARYAN ISPAT AND POWER PRIVATE LIMITED v. UNION OF INDIA & ANR. — Delhi High Court (2025-12-20)
• ELECTRIC LAMP & COMPONENT MANUFACTURES ASSOCIATION OF INDIA & ORS v. UNION OF INDIA & ANR — Delhi High Court (2025-12-20)
• SH SUBE SINGH v. UNION OF INDIA THROUGH LAND ACQUISITION COLLECTOR & ORS. — Delhi High Court (2025-12-19)
• RAJNESH RATHORE AND ORS. v. MUNICIPAL CORPORATION OF DELHI AND ORS. — Delhi High Court (2025-12-19)
• SUKHBIR SINGH AND OTHERS v. UNION OF INDIA AND ANR — Delhi High Court (2025-12-19)