NITIN WASUDEO SAMBRE , . AJAY DIGPAUL

268 recorded High Court judgment(s) · 2026–2026

Courts

Disposal nature

Recent judgments

• M/S BRIGHT METAL REFINERS v. DIRECTOR GENERAL & ORS. — Delhi High Court (2026-06-04)
• FABIHA PLASTIC INDUSTRIES v. COMMISSIONER OF DELHI GOODS AND SERVICES TAX & ANR. — Delhi High Court (2026-05-29)
• RAAGASHREE IMPEX PVT. LTD. v. COMMISSIONER DVAT — Delhi High Court (2026-05-29)
• MOHIT SAXENA v. THE COMMISSIONER OF CUSTOMS, — Delhi High Court (2026-05-26)
• AYJEREN JUMAGELDIYEVA v. CENTRAL BOARD OF INDIRECT TAXES AND CUSTOMS THROUGH CHAIRMAN & ANR. — Delhi High Court (2026-05-26)
• YATIN MIGLANI v. COMMISSIONER OF CUSTOMS — Delhi High Court (2026-05-26)
• MOVEX SERVICES PRIVATE LIMITED v. SPECIAL COMMISSIONER (ZONE IX), DELHI GST & ORS. — Delhi High Court (2026-05-22)
• HYDERABAD CABLE DIGITAL SERVICES PVT. LTD. & ORS. v. LAXMI REMOTE (INDIA) PVT. LTD. — Delhi High Court (2026-05-21)
• SARLA ENTERPRISES THROUGH ITS PROPRIETOR RAM KANWAR GUPTA v. COMMISSIONER OF SGST DELHI & ANR. — Delhi High Court (2026-05-21)
• MS EXPRESS INDUSTRY COUNCIL OF INDIA v. SALES TAX OFFICER CLASS II AVATO — Delhi High Court (2026-05-21)