NITIN W. SAMBRE, . VRUSHALI V. JOSHI

1,289 recorded High Court judgment(s) · 2024–2025

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Courts

Bombay High Court

1289

Disposal nature

DISPOSED OFF	589
DISMISSED	214
ALLOWED	193
DISPOSED OFF AS A WITHDRAWN	77
DISMISSED AS WITHDRAWN	74
C.A. Disposed off	65
PARTLY ALLOWED	29
DISMISSED FOR NON-PROSECUTION/DEFAULT	23

Recent judgments

AMOL S/O. SURESHRAO DAHAKEY v. THE VIDHARBHA IRRIGATION DEV. COOP., THR. EXECUTIVE ENGINEER, YAVATMAL AND ANR. — Bombay High Court (2025-07-07)
SMT. DHANPATI WD/O RAMBRICH NISHAD AND ANOTHER v. THE SUPERINTENDENT OF MINE/MANAGER, WESTERN COLFIELDS LTD., SILEWARA COLLIERY, NAGPUR AND OTHERS — Bombay High Court (2025-05-20)
THE STATE OF MAHA. THR. SECRETARY, MEDICAL EDUCATION AND RESEARCH, MUMBAI AND ORS. v. PRAVIN SHYAMRAO UIKE AND OTHERS — Bombay High Court (2025-05-09)
IMRATKOUR ANMOLSINGH BAWARI v. THE DISTRICT MAGISTRATE, WARDHA AND ANR. — Bombay High Court (2025-05-09)
THE STATE OF MAHARASHTRA, THR. SECRETARY, DEPARTMENT OF MEDICAL EDUCATION AND DRUGS, MUMBAI AND ORS v. PRAVIN UTTAMRAO SHINGADE AND OTHERS — Bombay High Court (2025-05-09)
LATE MATADINALALJI JAISWAL EDU. SO., THR. SECY./AUTHORIZED SIGNATORY AND ANR. v. STATE OF MAHA., THR. SECY., SCHOOL EDUCATION AND SPORTS DEPT., MUMBAI AND ORS. — Bombay High Court (2025-05-09)
SARITA MANOHAR KOLHE v. STATE OF MAHARASHTRA, THR. THE CHIEF SECRETARY, PUBLIC AND FAMILY WELFARE DEPT., MUMBAI AND ORS — Bombay High Court (2025-05-09)
SMT. SHWETA WD/O MANOJ DAVRE AND OTHERS v. NAGPUR METROPOLITAN REGIONAL DEVPT. AUTH., (NMRDA), NAGPUR, THR. ASSISTANT ENGINEER (SOUTH) AND ORS — Bombay High Court (2025-05-09)
HARENDRA S/O. ISTARI UKEY v. STATE OF MAHA., THR. PRINCIPAL SECY. SCHOOL EDUCATION AND SPORTS DEPT., MUMBAI AND ANR. — Bombay High Court (2025-05-09)
M/S NEELAM HOTEL AND FOOD PRODUCT AND OTHERS v. NATIONAL CYBER CRIME REPORTING PORTAL THR. ITS PRINCIPAL SECRETARY, MINISTRY OF HOME AFFAIRS GOVT. — Bombay High Court (2025-05-09)