NITIN W. SAMBRE, VALMIKI MENEZES

115 recorded High Court judgment(s) · 2023–2024

Courts

Disposal nature

Recent judgments

• ARMANAND S/O. RADHELAL MESHRAM (IN JAIL) v. STATE OF MAHARASHTRA THR. P.S. GOREGAON — Bombay High Court (2024-05-08)
• KASAM S/O. PIRU GAWALI AND ANOTHER. v. STATE OF MAH. THR. PI, ANTI CORRUPTION BUREAU, BULDHANA TAH. AND DIST. BULDHANA. — Bombay High Court (2023-09-29)
• MORESHWAR S/O GENDRAO RAJANKAR v. STATE OF MAH. THR. PSO PS PRATAP NAGAR NAGPUR CITY NAGPUR AND ANOTHER — Bombay High Court (2023-09-29)
• RUSHIKESH DASHRATH GUDHE AND OTHERS v. STATE OF MAH. THR. PSO, GHATANJI, DIST. YAVATMAL AND ANOTHER — Bombay High Court (2023-09-29)
• SAGAR DATTYATRAY SHELKE v. STATE OF MHA. THR. PSO PS CHIKHLI DIST.BULDHANA — Bombay High Court (2023-09-29)
• AFSAR BEIG S/O AZIZ BEG AND ANOTHER. v. STATE OF MAH. THR. PSO, PS ANJANGAON SURJI DISTT. AMRAVATI — Bombay High Court (2023-09-29)
• M/S. SHRUTI PROMOTERS, THR. PARTNER, DR. PRAKASH JAIN v. THE COLLECTOR, NAGPUR AND COMPETENT AUTHORITY, (ULC) NAGPUR AND OTHERS — Bombay High Court (2023-09-29)
• NIRMAL BHAGWANDAS KHUSHIRAMANI v. STATE OF MAH. THR. ITS SECRETARY MINISTRY OF HOME MANTRALAYA MUMBAI AND 5 OTHERS — Bombay High Court (2023-09-27)
• DR. SURAJ S/O DARIYANAMAL BHAWNANI AND 2 OTHERS v. STATE OF MAH. THR. PSO RAM NAGAR TAH. AND DIST.CHANDRAPUR AND ANOTHER — Bombay High Court (2023-09-27)
• KUNJILAL S/O. TANBA PATLE AND OTHERS v. THE STATE OF MAH. THR. ITS SECRETARY, HOME DEPT. MANTRALAYA, MUMBAI-32 AND OTHERS — Bombay High Court (2023-09-27)