NITIN W. SAMBRE, SHARMILA U. DESHMUKH

384 recorded High Court judgment(s) · 2022–2023

Courts

Disposal nature

Recent judgments

• MR. MANISH BAPURAO GANVIR v. SMT. SANGITA MANISHA GANVIR — Bombay High Court (2023-11-08)
• MR. SAMEER ARJUN WAGHMARE v. MRS. SUNITA SAMEER WAGHMARE — Bombay High Court (2023-09-06)
• MR. SAMEER ARJUN WAGHMARE v. MRS. SUNITA SAMEER WAGHMARE — Bombay High Court (2023-09-06)
• SAMEER ARJUN WAGHMARE v. SUNITA SAMEER WAGHMARE — Bombay High Court (2023-09-06)
• MR. ABHISHEK R. MAHAJAN v. MRS. DEEPIKA ABHISHEK MAHAJAN — Bombay High Court (2023-09-06)
• DIRECTOR NKE SOCIETYS SIR M VISVESVARAYA INSTITUTE OF MANAGEMENT STUDIES AND RESEARCH v. YASHODA NAGESHWAR SATDIVE AND ORS — Bombay High Court (2023-07-31)
• DR. MANISH GANVIR v. DR. SANGITA GANVIR — Bombay High Court (2023-07-10)
• SHRI. PRASHANT LAXMAN GARUD v. SMT. SAKSHI PRASHANT GARUD — Bombay High Court (2023-06-16)
• SOU. POOJA VIJAY LOKHANDE v. VIJAY SIDRAM LOKHANDE — Bombay High Court (2023-06-16)
• SHRI.ANAND RANJIT LALCHANDANI v. BINKAL W/O.ANAND RANJIT LALCHANDANI,D/OASHWIN MEHTA — Bombay High Court (2023-06-16)