NITIN W. SAMBRE, S. M. MODAK

21 recorded High Court judgment(s) · 2023–2023

Courts

Disposal nature

Recent judgments

• VIMAL JADHAVJI BAROT v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2023-01-09)
• MOHAM VITHOBA LOKEGAONKAR AND ORS v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2023-01-09)
• BHARATI GOPAL SHAH v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2023-01-09)
• BISWA BHUSAN AND ANR v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2023-01-09)
• NEHA KUMAR SHUKLA v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2023-01-09)
• SALIM MOHAMMED SHAIKH v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2023-01-09)
• NEHA KUMAR SHUKLA v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2023-01-09)
• DILIP SANTARAM KAMBLE v. THE STATE OF MAHARASHTRA AND ANR. — Bombay High Court (2023-01-09)
• RAVINDRA PRABHAKAR BHOSALE v. THE STATE OF MAHARASHTRA — Bombay High Court (2023-01-09)
• VITTHAL MANIK KHATRI AND ORS v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2023-01-09)