LexNITIN W. SAMBRE, S. G. CHAPALGAONKAR
876 recorded High Court judgment(s) · 2023–2023
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 876 |
Disposal nature
| DISPOSED OFF | 827 |
| DISMISSED | 23 |
| Withdrawn | 14 |
| RULE ABSOLUTE | 4 |
| APPLICATION ALLOWED | 3 |
| APPEAL ALLOWED/REVERSED | 2 |
| Rejected at Admission stage | 2 |
| DISMISSED FOR NON-PROSECUTION/DEFAULT AT ADMISSION STAGE | 1 |
Recent judgments
- PRATIK GROUP THROUGH ITS PARTNER PRATIK SANJAY CHANDALIA v. THE STATE OF MAHARASHTRA THROUGH DEPARTMENT OF INDUSTRIAL DEVELOPMENT AND OTHERS — Bombay High Court (2023-08-09)
- SANJAY CHANDULAL KALANTRI v. SUSHIL KAMALNAYAN BHARUKA AND OTHERS — Bombay High Court (2023-08-09)
- ASHOK SHAHADEO BHOKARE AND OTHERS v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2023-06-30)
- AGRICULTURE PRODUCE MARKET COMMITTEE AHMEDNAGAR v. THE HONBLE MINISTER AND ANOTHER — Bombay High Court (2023-06-30)
- ASHOK SHAHADEO BHOKARE AND OTHERS v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2023-06-30)
- ASHOK SHAHADEO BHOKARE v. THE STATE OF MAHARASHTRA THROUGH THE SECRETARY — Bombay High Court (2023-06-30)
- KAUSHIK PRAVINDCHAND KOTHARI AND OTHERS v. THE AHMEDNAGAR MUNICIPAL CORPORATION THROUGH DEPUTY COMMISSIONER AND ANOTHER — Bombay High Court (2023-06-30)
- ANUP RAMESH MORANKAR AND OTHERS v. THE STATE OF MAHARASHTRA THROUGH ITS SECRETARY AND OTHERS — Bombay High Court (2023-06-06)
- SHABBIR AHMED SHAIKH ABDULLA AND ANOTHER v. THE STATE OF MAHARASHTRA THROUGH ITS PRINCIPAL SECRETARY AND OTHERS — Bombay High Court (2023-06-06)
- SHANTAI ENTERPRISES THROUGH ITS PROPRIETOR MAYUR PITAMBAR PATIL AND OTHERS v. THE STATE OF MAHARASHTRA THROUGH SECRETARY AND OTHERS — Bombay High Court (2023-05-04)