NITIN W. SAMBRE, NITIN B. SURYAWANSHI
40 recorded High Court judgment(s) · 2020–2020
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| Bombay High Court | 40 |
Disposal nature
| Disposed-Off | 10 |
| Dismissed/Rule Discharged | 9 |
| DISMISSED | 7 |
| Admitted/Allwd/Granted/Rule Absolute | 6 |
| ALLOWED | 3 |
| Withdrawn | 3 |
| Dispossed Off/Dismiss for Default | 1 |
| REJECTED | 1 |
Recent judgments
- DILIP BUILDCOM LTD. BHOPAL THR. AUTHORISED SIGNATORY SHRI. MANISH MISHRA AND OTHERS v. WESTERN COALFIELDS LTD. THR. GENERAL MANAGER (CMC), NAGPUR — Bombay High Court (2020-05-26)
- SHIKSHAN PRAKASH MANDALS LT. SUNIL R. CHUNAWALE AYURVED MAHAVIDYALAYA, THR. PRINCIPAL DR. S.D. DARO v. UNION OF INDIA, THR. ITS MINISTRY OF AYUSH, NEW DELHI AND OTHERS — Bombay High Court (2020-03-20)
- GLOBAL POWER SERVICES, NAGPUR THR. PROP. SMT. NANDINI W/O PRASHANT DESHMUKH v. THE COMMISSIONER, CENTRAL EXCISE AND SERVICE TAX CELL, NAGPUR AND OTHERS — Bombay High Court (2020-03-13)
- SHRI. PRAKASH S/O MOTIRAM WANKHEDE v. SMT. ARCHANA W/O PRAKASH WANKHEDE — Bombay High Court (2020-03-13)
- SMT. SHILPA W/O AMIT GUDADHE (PATIL) v. SHRI AMIT HARIDASJIK GUDADHE (PATIL) — Bombay High Court (2020-03-13)
- VIDARBHA IRRIGATION DEVELOPMENT CORP. THR. EXECUTIVE ENGINEER, PATBANDHARE VIBHAG, AKOLA v. PRASHANT S/O JAGANNATH DHARAME AND OTHERS — Bombay High Court (2020-03-13)
- JITENDRAKUMAR S/O SUNDARLAL JAIN v. MRS. SEEMA W/O JITENDRAKUMAR JAIN — Bombay High Court (2020-03-13)
- SONAM D/O KISHOR NAIDU (FORMERLY SONAM W/O SUMEET NAIDU) THR. HER P.O.A. KISHOR S/O R. RAGHVENDRA v. SUMEET S/O MAHESH NAIDU — Bombay High Court (2020-03-13)
- SABA FIRDAUS NADIM AHMED v. NADIM AHMED MOHAMMAD ANIS — Bombay High Court (2020-03-13)
- PUNDLIK MAROTI JIBHKATE (DEAD) THR. LRS VIJAY PUNDLIK JIBHKATE AND ANOTHER v. ARCHANA D/O BHARATRAO MENDHE, THE CHIEF OFFICER, MUNICIPAL COUNCIL, TUMSAR — Bombay High Court (2020-03-13)
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