NITIN W. SAMBRE, NARESH H. PATIL

126 recorded High Court judgment(s) · 2017–2018

Courts

Disposal nature

Recent judgments

• AFZAL SATAR OOMERBHOY AND 3 ORS. v. NADEEM MAJID OMMERBHOY AND 5 ORS. — Bombay High Court (2018-07-05)
• AFZAL SATAR OOMERBHOY AND 3 ORS. v. NADEEM MAJID OMMERBHOY AND 5 ORS. — Bombay High Court (2018-07-05)
• MRS. JYOTI P. GANDHI v. SMT. BHARTI R. KHOKHANI and ORS. — Bombay High Court (2018-04-10)
• MRS. JYOTI P. GANDHI v. SMT. BHARTI R. KHOKHANI and ORS. — Bombay High Court (2018-04-10)
• RELIANCE INFRASTRUCTURE LTD. v. VIPIN SHAH AND ASSOCIATES — Bombay High Court (2018-02-23)
• BLUE RIDGE HOTELS PVT. LTD. v. MAHER ANIS QUADER ALIAS MARK — Bombay High Court (2018-02-23)
• KISHANDAS (KISHORE) BHAGWANDAS NAGPAL AND ANR v. RAJKUMARI KUMAR ASRANI AND 5 ORS — Bombay High Court (2018-02-23)
• KARTIK DHIRUBHAI DAFTARI v. RAM MOHAN SAROJ — Bombay High Court (2018-02-16)
• WASIM AKHTAR MOHAMMED MOOSA KHAN v. NAFIS AKHTAR MOHAMMED MOOSA KHAN AND 4 ORS — Bombay High Court (2018-02-15)
• ZAVERBEN VASANI DHANANI (SINCE DECEASED) AND 2 ORS v. KRANVIS REALTY LLP AND ANR — Bombay High Court (2018-02-14)